Ashok Kumar vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 5832 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
Ashok Kumar vs State Of U.P. & Others on 16 November, 2011
Bench: Imtiyaz Murtaza, Satyendra Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1189 of 2010
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shamimul Hasnain
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Satyendra Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this petition.

Accordingly, this writ petition is dismissed for want of prosecution.

Interim order, if any, is also vacated.

Order Date :- 16.11.2011 Shahnaz