Allahabad High Court
Commissioner Of Income ... vs M/S Somani Iron & Steel ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 382 of 2008 Petitioner :- Commissioner Of Income Tax-Ii,Kanpur Respondent :- M/S Somani Iron & Steel Pvt.Ltd.,51/27,Naya Ganj,Kanpur Petitioner Counsel :- Shambhu Chopra Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over on the illness slip of Shri Shambhu Chopra. List in the next cause list.
Order Date :- 16.11.2011 RKP