Allahabad High Court
M/S Rama Medical Stores vs The Commissioner Income Tax ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX REFERENCE No. - 12 of 2010 Petitioner :- M/S Rama Medical Stores Respondent :- The Commissioner Income Tax Lucknow Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over for a day on the illness slip of Shri A.N. Mahajan. List in the next cause list.
Order Date :- 16.11.2011 RKP