Allahabad High Court
The Commissioner Of Income Tax vs M/S United Mercantile Coop.Bank ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 396 of 2008 Petitioner :- The Commissioner Of Income Tax Respondent :- M/S United Mercantile Coop.Bank Ltd. Petitioner Counsel :- S.C./A.N.Mahajan Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Shri Ashish Bansal has put in appearance on behalf of the respondent-assessee.
List again in the next cause list showing the name of Shri Ashish Bansal for the respondent.
Order Date :- 16.11.2011 RKP