Allahabad High Court
Pankaj Kumar vs State Of U.P. & Others on 16 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65212 of 2011 Petitioner :- Pankaj Kumar Respondent :- State Of U.P. & Others Petitioner Counsel :- Preet Pal Singh Rathore Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Civil Misc. Writ Petition No. 35915 of 2011.
Order Date :- 16.11.2011 OP