Allahabad High Court
Smt. Vinda Devi vs State Of U.P. & Others on 16 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65230 of 2011 Petitioner :- Smt. Vinda Devi Respondent :- State Of U.P. & Others Petitioner Counsel :- Kamleshwar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the second week of January, 2012.
Order Date :- 16.11.2011 OP