Smt. Vinda Devi vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 5814 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
Smt. Vinda Devi vs State Of U.P. & Others on 16 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65230 of 2011
 

 
Petitioner :- Smt. Vinda Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kamleshwar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the second week of January, 2012.

Order Date :- 16.11.2011 OP