Satendra Singh Malik And Others vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 5812 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
Satendra Singh Malik And Others vs State Of U.P. And Others on 16 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65240 of 2011
 

 
Petitioner :- Satendra Singh Malik And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 35915 of 2011 and other connected matters. Meanwhile, the parties may exchange their affidavits.

Order Date :- 16.11.2011 OP