Allahabad High Court
Anil Kumar Mishra vs State Of U.P. & Others on 16 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65384 of 2011 Petitioner :- Anil Kumar Mishra Respondent :- State Of U.P. & Others Petitioner Counsel :- P.R. Maurya Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 16.11.2011 OP