Allahabad High Court
Surendra Rai vs State Of U.P. Thru' Principal ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 562 of 2011 Petitioner :- Surendra Rai Respondent :- State Of U.P. Thru' Principal Secry, Lko. & Others Petitioner Counsel :- Neeraj Sharma,Ramesh Singh Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Let the writ petition be listed before another bench of which one of us (Hon. Sunil Ambwani, J.) is not a member after seeking nomination of Hon'ble the Chief Justice.
Order Date :- 16.11.2011 RKP