Allahabad High Court
Mohammad Habeer (Since Deceased) ... vs Smt. Gyan Devi And Others on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL FROM ORDER No. - 1629 of 2010 Petitioner :- Mohammad Habeer (Since Deceased) And Others Respondent :- Smt. Gyan Devi And Others Petitioner Counsel :- Mohammad Khursheed Alam,Arun Kumar,M.A. Akhter,M.S. Akhtar,R.S.Verma Respondent Counsel :- Arun Kr. Singh Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over on the illness slip of Shri R.S. Verma. List in the next cause list.
Order Date :- 16.11.2011 RKP