Allahabad High Court
Vishnu Kumar vs Smt. Sunita Kalra & Others on 15 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 23173 of 2007 Petitioner :- Vishnu Kumar Respondent :- Smt. Sunita Kalra & Others Petitioner Counsel :- Awadhesh Kr. Singh Respondent Counsel :- C.S.C.,Sidjor Dixit,V.K. Singh Hon'ble Sunil Hali,J.
Heard in part.
Put up day after tomorrow i.e. 17.11.2011.
Order Date :- 15.11.2011 NS