Allahabad High Court
Shyam Narain & Another vs State Of U.P. & Others on 15 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 61129 of 2009 Petitioner :- Shyam Narain & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Manish Goyal Respondent Counsel :- C.S.C.,A. Khanna Hon'ble V.K. Shukla,J.
List this case peremptorily, in the next cause list.
Order Date :- 15.11.2011 SRY