Allahabad High Court
Anand Vikram Advocate [ P.I.L.] ... vs Union Of India Through Secy. ... on 15 November, 2011
Bench: Pradeep Kant, Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- MISC. BENCH No. - 2647 of 2011 Petitioner :- Anand Vikram Advocate [ P.I.L.] Civil Respondent :- Union Of India Through Secy. Ministry Of Medical Health & Petitioner Counsel :- Prince Lenin Respondent Counsel :- C.S.C.,A.S.G.,Rajiv Dubey,Sanjay Kumar Yadav Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J.
Disposed of.
For judgment and orders, see our order of date passed on separate sheets and placed on the record of Writ Petition No. 3611 (M/B) of 2011.
Order Date :- 15.11.2011 LN/-