Allahabad High Court
Kishan Babu & Others vs State Of U.P. Thru Sec (Medical & ... on 15 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 64951 of 2011 Petitioner :- Kishan Babu & Others Respondent :- State Of U.P. Thru Sec (Medical & Health) & Others Petitioner Counsel :- Shashi Kant Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Civil Misc. Writ Petition No. 58228 of 2011.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 15.11.2011 OP