Allahabad High Court
Vandana Chaurasia & Others vs State Of U.P. Thru Sec, Mahila Evam ... on 15 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 64950 of 2011 Petitioner :- Vandana Chaurasia & Others Respondent :- State Of U.P. Thru Sec, Mahila Evam Bal Vikas & Others Petitioner Counsel :- Ashwani Kumar Mishra,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in second week of January, 2012.
Order Date :- 15.11.2011 OP