Allahabad High Court
Prateek Resorts & Builders ... vs The Assistant Commissioner Of ... on 15 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 339 of 2010 Petitioner :- Prateek Resorts & Builders Private Ltd. Respondent :- The Assistant Commissioner Of Income Tax And Others Petitioner Counsel :- Anurag Khanna,Deepak Kapoor,S.Ganesh,S.P.Gupta Respondent Counsel :- C.S.C. (It-Dept),B.Agrawal,D.Awasthi Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Shri Anurag Khanna states that Shri S.P. Gupta is not well and that his cases are adjourned from 21.11.2011 to 30.11.2011.
On his request, put up again on 1.12.2011 as unlisted case.
Order Date :- 15.11.2011 RKP