Allahabad High Court
Dr. Hari Nath Tripathi vs Commissioner, Alld. Div. And ... on 15 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 38291 of 1997 Petitioner :- Dr. Hari Nath Tripathi Respondent :- Commissioner, Alld. Div. And Others Petitioner Counsel :- Suman Kumar Yadav Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Case called out in the revised list. None appeared for the petitioner.
Accordingly, the writ petition is dismissed for non-prosecution.
Interim order, if any, stands vacated.
Order Date :- 15.11.2011 NS