Allahabad High Court
Vedpal Sharma vs State Of U.P. & Others on 14 November, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 13164 of 2010 Petitioner :- Vedpal Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- S.P. Singh Respondent Counsel :- C.S.C.,G.K. Singh,M.A.Kazmi,M.A.Zaidi Hon'ble Dilip Gupta,J.
List this petition in the week commencing 12th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 14.11.2011 SK