Allahabad High Court
Avani Ram Pal vs State Of U.P. & Others on 14 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 23763 of 2006 Petitioner :- Avani Ram Pal Respondent :- State Of U.P. & Others Petitioner Counsel :- Y.S. Saxena Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Sri Anil Bhushan, learned counsel for the petitioner, wants to file rejoinder affidavit.
As prayed, list this matter in the next cause list. Learned counsel for the petitioner may file rejoinder affidavit in the meantime.
Order Date :- 14.11.2011 NS