Allahabad High Court
C/M Kakori Shaheed Inter College ... vs State Of U.P. And Another on 14 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 37525 of 2011 Petitioner :- C/M Kakori Shaheed Inter College And Another Respondent :- State Of U.P. And Another Petitioner Counsel :- G.K. Singh,V.K. Singh Respondent Counsel :- C.S.C.,Indra Raj Singh,L.K.Dwivedi Hon'ble Sunil Hali,J.
As prayed, put up day after tomorrow i.e. 16.11.2011 at 10 A.M.
Order Date :- 14.11.2011 NS