Allahabad High Court
Shahid Hussain vs State Of U.P. And Others on 14 November, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 48620 of 2011 Petitioner :- Shahid Hussain Respondent :- State Of U.P. And Others Petitioner Counsel :- Irshad Ali Respondent Counsel :- C.S.C.,Uttar Kumar Goswami Hon'ble Dilip Gupta,J.
List this petition in the week commencing 12th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 14.11.2011 SK