Allahabad High Court
Smt. Rekha vs State Of U.P. And Another on 14 November, 2011
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22711 of 2011 Petitioner :- Smt. Rekha Respondent :- State Of U.P. And Another Petitioner Counsel :- B.N. Pathak Respondent Counsel :- Govt. Advocate,P.P. Singh Hon'ble Ravindra Singh,J.
As prayed put up on 16.11.2011.
Order Date :- 14.11.2011 RPD