Allahabad High Court
C/M Shri Tilhar Junior High School vs State Of U.P. Thru Its Secy. And ... on 14 November, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 52738 of 2011 Petitioner :- C/M Shri Tilhar Junior High School Respondent :- State Of U.P. Thru Its Secy. And Others Petitioner Counsel :- Vinay Kumar Mishra Respondent Counsel :- C.S.C.,V.C. Mishra Hon'ble Dilip Gupta,J.
List this petition in the week commencing 19th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 14.11.2011 SK