Allahabad High Court
Azizur Rahman And Another vs Mohammad Ahma And Others on 14 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 45476 of 2008 Petitioner :- Azizur Rahman And Another Respondent :- Mohammad Ahma And Others Petitioner Counsel :- Mustaqeem Ahmad Siddiqui,M.A. Qadeer Respondent Counsel :- S.A.M. Firdausi,K.K.Parekh,P.Pandey,R.S.Maurya Hon'ble Sunil Hali,J.
This is an illness slip of Sri Mustaqeem Ahmad Siddiqui, learned counsel for the petitioners.
In terms of the order of this Court dated 14.9.2011, steps have been taken to serve the respondents. Notices have been issued to the respondents on 20.10.2011.
Await the service of notice on the respondents.
List this matter in the 1st week of December, 2011.
Order Date :- 14.11.2011 NS