Allahabad High Court
Gtc Industries Limited vs State Of U.P. And Others on 11 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 11130 of 2007 Petitioner :- G.T.C Industries Limited Respondent :- State Of U.P. And Others Petitioner Counsel :- Chandra Bhan Gupta Respondent Counsel :- C.S.C.,Satish Chaturvedi Hon'ble Sunil Hali,J.
As prayed, three weeks' time is granted to file rejoinder affidavit.
List thereafter.
Interim order to continue till the next date of listing.
Order Date :- 11.11.2011 NS