Allahabad High Court
Insad Khan vs State Of U.P. & Others on 11 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 10743 of 2007 Petitioner :- Insad Khan Respondent :- State Of U.P. & Others Petitioner Counsel :- Pradeep Upadhyay Respondent Counsel :- C.S.C.,Anuj Kumar,D.K. Srivastava Hon'ble Sunil Hali,J.
As prayed, list in the next cause list.
Order Date :- 11.11.2011 NS