Allahabad High Court
Nanhkau vs Addl. Distt. & Session Judge, And ... on 11 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 22206 of 1997 Petitioner :- Nanhkau Respondent :- Addl. Distt. & Session Judge, And Others Petitioner Counsel :- Surendra Tewari Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
List and connect with writ petition No. 36416 of 1995 (State Vs. A.D.J. Sonbhadra).
Order Date :- 11.11.2011 NS