Allahabad High Court
Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another on 9 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 59671 of 2007 Petitioner :- Union Of India Thru' The Garrison Engineer (North) Respondent :- M/S Ajit Prasad Jain & Co & Another Petitioner Counsel :- Ashok Singh,Dr. A.K. Nigam Hon'ble Sunil Hali,J.
As prayed, list on Monday i.e. 14.11.2011.
Order Date :- 9.11.2011 NS