Allahabad High Court
436/443 Ajit Singh And Others vs State Of U.P. & Others on 9 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60621 of 2011 Petitioner :- 436/443 Ajit Singh And Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Shiv Kumar Singh Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
Correction Application In the last paragraph of the order dated 19.10.2011, in place of 'respondent no.2', 'respondent nos. 3 and 4' be read.
The Correction Application is disposed of accordingly.
Order Date :- 9.11.2011 bgs/