Allahabad High Court
Kripa Shankar Pandey vs The State Of U.P. And Others on 9 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 64054 of 2011 Petitioner :- Kripa Shankar Pandey Respondent :- The State Of U.P. And Others Petitioner Counsel :- Saurabh Gour Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 19.12.2011.
Order Date :- 9.11.2011 OP