Allahabad High Court
Shivmurti Jaiswal vs State Of U.P. And Others on 9 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 63897 of 2011 Petitioner :- Shivmurti Jaiswal Respondent :- State Of U.P. And Others Petitioner Counsel :- R.P. Singh,Satya Prakash Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 9.11.2011 OP