Allahabad High Court
Recruit Constable Civil Police ... vs State Of U.P. And Others on 9 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60156 of 2011 Petitioner :- Recruit Constable Civil Police Satish Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Correction Application In the second paragraph of the order dated 18.10.2011, in place of 'Role No.1013010', 'Role No.1013310' be read.
The Correction Application stands disposed of accordingly.
Order Date :- 9.11.2011 bgs/