Allahabad High Court
Pankaj Kumar Singh vs Regional Office Cbsc Board & ... on 9 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 45124 of 2007 Petitioner :- Pankaj Kumar Singh Respondent :- Regional Office Cbsc Board & Others Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai Respondent Counsel :- H.N. Pandey,S.C. Hon'ble Sunil Hali,J.
Await the service of notice on respondent No.3.
List immediately after the service is complete.
Order Date :- 9.11.2011 NS