Allahabad High Court
Jagpal Singh vs State Of U.P. & Others on 9 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 25152 of 2007 Petitioner :- Jagpal Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- K.D. Tiwari Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
On the personal request of learned counsel for the petitioner, the case is passed over.
Order Date :- 9.11.2011 NS