Avani Ram Pal vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 5598 ALL
Judgement Date : 8 November, 2011

Allahabad High Court
Avani Ram Pal vs State Of U.P. & Others on 8 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23763 of 2006
 

 
Petitioner :- Avani Ram Pal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Y.S. Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list on Monday i.e. 14.11.2011.

Order Date :- 8.11.2011 NS