Allahabad High Court
Avani Ram Pal vs State Of U.P. & Others on 8 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 23763 of 2006 Petitioner :- Avani Ram Pal Respondent :- State Of U.P. & Others Petitioner Counsel :- Y.S. Saxena Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list on Monday i.e. 14.11.2011.
Order Date :- 8.11.2011 NS