Allahabad High Court
Nehru Vidyalaya Education ... vs District Inspector Of Schools And ... on 8 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 70850 of 2006 Petitioner :- Nehru Vidyalaya Education Association And Another Respondent :- District Inspector Of Schools And Another Petitioner Counsel :- Vivek Kumar Birla Respondent Counsel :- C.S.C.,R.K. Patel,S. Kumar Hon'ble Sunil Hali,J.
As prayed by Sri V.K. Brila, Advocate, put up tomorrow i.e. 9.11.2011 after lunch. In case Sri Ashok Khare, learned Senior Counsel is not available, Sri V.K. Birla, Advocate, undertakes to argue the matter.
Order Date :- 8.11.2011 NS