Allahabad High Court
Sarita Patel vs The State Of U.P. And Others on 4 November, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 62962 of 2011 Petitioner :- Sarita Patel Respondent :- The State Of U.P. And Others Petitioner Counsel :- Rajiv Kumar Mishra,V.K.Rai . Respondent Counsel :- C.S.C.,Tej Bhan Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. 1 and 3. Sri Tej Bhan appears for respondent Nos. 2 and 4.
The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 19th December, 2011.
Order Date :- 4.11.2011 SK