Allahabad High Court
Raj Kumar Singh vs The State Of U.P. And Others on 4 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 63030 of 2011 Petitioner :- Raj Kumar Singh Respondent :- The State Of U.P. And Others Petitioner Counsel :- K.D.Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 4.11.2011 OP