Allahabad High Court
Krishna Kumar Sharma And Others vs State Of U.P. And Others on 3 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 49000 of 2011 Petitioner :- Krishna Kumar Sharma And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- K.M.Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Put up on 14.11.2011 for further hearing.
Order Date :- 3.11.2011 OP