Allahabad High Court
Sudhakar Saroj vs The State Of U.P. And Others on 3 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 62650 of 2011 Petitioner :- Sudhakar Saroj Respondent :- The State Of U.P. And Others Petitioner Counsel :- J.P. Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Issue notice to respondent no. 4.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 3.11.2011 OP