Allahabad High Court
Shyamu Pandey vs State Of U.P. on 3 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2065 of 2009 Petitioner :- Shyamu Pandey Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Singh,Jitendra Bahadur Singh Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Connect and list along with Crl. Appeal No. 2332 of 2009, in the next cause list.
Order Date :- 3.11.2011 RS.