Allahabad High Court
Smt. Bhuri vs State Of U.P. And Others on 3 November, 2011
Bench: Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23322 of 2011 Petitioner :- Smt. Bhuri Respondent :- State Of U.P. And Others Petitioner Counsel :- Daya Shanker Mishra,Chandrakesh Mishra Respondent Counsel :- Govt. Advocate Hon'ble Shyam Shankar Tiwari,J.
Issue notice to the opposite party nos.2, 3 and 4 returnable within four weeks.
List thereafter.
Order Date :- 3.11.2011 Hsc/