Allahabad High Court
Babu Lal & Others vs State Of U.P. & Others on 2 November, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 26944 of 2008 Petitioner :- Babu Lal & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- L.P. Singh Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
The case is passed over on the illness slip of Sri L.P. Singh, learned counsel for the petitioners.
List in the next cause list.
Order Date :- 2.11.2011 NS