Allahabad High Court
Geeta Maurya And Others vs State Of U.P. Thru Secy. And Others on 2 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 62554 of 2011 Petitioner :- Geeta Maurya And Others Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Gautam Baghel,P.S. Baghel Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Present matter pertains to service writ relating to Educational Institutions. Such matters are cognizable by Court No.33.
Put up this matter as fresh case day after tomorrow before Court No.33.
Order Date :- 2.11.2011 SRY