Allahabad High Court
C/M Dharma Samaj Bal Mandir And ... vs Branch Manager, State Bank Of ... on 2 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 59721 of 2010 Petitioner :- C/M Dharma Samaj Bal Mandir And Another Respondent :- Branch Manager, State Bank Of India And Others Petitioner Counsel :- Prabhakar Awasthi Respondent Counsel :- A.S.G.I.,Anoop Trivedi,P.K. Tripathi,S.K. Singh Hon'ble V.K. Shukla,J.
As Civil Misc. Writ Petition No. 37759 of 2009 has already been dismissed by this Court for want of prosecution and prayer has been made to permit the petitioners to operate the accounts of the institution in question under the joint signature of the Manager as well as Treasurer, as such in this regard it is hereby directed that authority would be free to proceed in accordance with law.
With the above direction present writ petition is disposed of.
Order Date :- 2.11.2011 Dhruv