Allahabad High Court
Suraj vs State Of U.P. on 2 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2811 of 2009 Petitioner :- Suraj Respondent :- State Of U.P. Petitioner Counsel :- Permeshwar Dutt Tiwari,Kamlesh Kumar Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Connect and list along with Crl. Appeal No. 2788 of 2009.
Order Date :- 2.11.2011 RS.