Giriraj Prasad Sharma vs The State Of U.P. And Others

Citation : 2011 Latest Caselaw 5516 ALL
Judgement Date : 2 November, 2011

Allahabad High Court
Giriraj Prasad Sharma vs The State Of U.P. And Others on 2 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62327 of 2011
 

 
Petitioner :- Giriraj Prasad Sharma
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Yadvendra Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 2.11.2011 OP