Allahabad High Court
Giriraj Prasad Sharma vs The State Of U.P. And Others on 2 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 62327 of 2011 Petitioner :- Giriraj Prasad Sharma Respondent :- The State Of U.P. And Others Petitioner Counsel :- Yadvendra Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 2.11.2011 OP