Allahabad High Court
Rajpati vs State Of U.P. Thru Secy. And ... on 1 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 56741 of 2011 Petitioner :- Rajpati Respondent :- State Of U.P. Thru Secy. And Another Petitioner Counsel :- Ajeet Yadav,Ashish Kumar Srivastav Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned counsel for the petitioner is accorded ten days' time to bring on record the entire order sheet of the Prescribed Authority.
List after ten days.
Order Date :- 1.11.2011 SRY