Allahabad High Court
Raja Singh @ Anoop Singh vs State Of U.P. on 1 November, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1533 of 2011 Petitioner :- Raja Singh @ Anoop Singh Respondent :- State Of U.P. Petitioner Counsel :- Lakshman Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Sri Raghvendra Kumar Singh-II, Advocate, has filed power, which is taken on record.
List in the next cause list showing the name of counsel for the appellant and complainant.
Order Date :- 1.11.2011 RS.