Allahabad High Court
Constable 52918 Satendra Kumar vs State Of U.P. And Others on 1 November, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 62161 of 2011 Petitioner :- Constable 52918 Satendra Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Raja Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 1.11.2011 OP